LexBHAGWATI PRASAD
353 recorded High Court judgment(s) · 1999–2008
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 353 |
Disposal nature
| (unspecified) | 287 |
| PREMPTORY | 57 |
| DISMISSED | 2 |
| ALLOWED | 2 |
| BOGUS | 2 |
| DISPOSED OF | 2 |
| TRANSFERRED | 1 |
Recent judgments
- DEVILAL and ANR v. STATE — Rajasthan High Court (2008-01-18)
- KALYAN MAL SHARMA v. THE SPECIAL JUDGE N D P S CASES — Rajasthan High Court (2008-01-18)
- VIJAY KUMAR v. SURESH KUMAR — Rajasthan High Court (2008-01-18)
- LAL MOHAMMED v. STATE — Rajasthan High Court (2008-01-18)
- ARJUN SINGH and ANR v. STATE and ANR — Rajasthan High Court (2008-01-18)
- MEHMOOD KHAN and ORS v. STATE — Rajasthan High Court (2008-01-18)
- UMAID KUMAR v. STATE and ANR — Rajasthan High Court (2007-08-14)
- BHAGYWATI DEVI and ORS v. STATE — Rajasthan High Court (2007-08-14)
- R H SHARMA and ORS v. STATE — Rajasthan High Court (2007-08-14)
- KULDEEP SINGH and ANR v. STATE and ANR — Rajasthan High Court (2007-08-14)