BHAGWATI PRASAD

325 recorded High Court judgment(s) · 2008–2008

Courts

Gujarat High Court

325

39-RULE DISCHARGED/DISMISSED @ FH	178
35-ANY OTHER MODE @ ADM.STAGE	93
46-ANY OTHER MODE @ FH	27
38-RULE ABSOLUTE/ALLOWED @ FH	22
26-DISMISSED @ ADM.STAGE	2
40-WITHDRAWN @ FH	2
44-PARTLY ALLOWED @ FH	1

SPECIAL LAQ OFFICER v. YUSUF AHMADBHAI — Gujarat High Court (2008-07-04)
SPL.LAQ OFFICER v. AMRUTBHAI BHAVANBHAI — Gujarat High Court (2008-07-04)
SPECIAL LAQ OFFICER v. KANUBHAI BHAVABHAI THAKOR — Gujarat High Court (2008-07-04)
SPL.LAQ OFFICER v. HEIRS OF DECD. AMRABHAI DANDA-BHAI — Gujarat High Court (2008-07-04)
SPL. LAND ACQ. OFFICER v. HEIRS OF DECD. TRIKAMBHAI KEHARBHAI — Gujarat High Court (2008-07-04)
SPL.LAQ OFFICER v. RANCHHODBHAI GANDABHAI — Gujarat High Court (2008-07-04)
SPL. LAND ACQ. OFFICER v. VALJIBHAI TAPUBHAI — Gujarat High Court (2008-07-04)
SPECIAL LAND ACQUISITION OFFICER v. GHANSHYAMBHAI GAJUBHAI — Gujarat High Court (2008-07-04)
SPECIAL LAQ OFFICER v. CHHATRASANG MANSANG — Gujarat High Court (2008-07-04)
SPL.LAQ OFFICER v. GANDABHAI DHUDABHAI — Gujarat High Court (2008-07-04)