BHAGWATI MAHESH,NARENDRA KUMAR JAIN

61 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• M/S TEJ ENTERPRISES v. UNION OF INDIA and ORS — Rajasthan High Court (2012-05-03)
• RAM SHARAN v. U O I POST DEPARTMENTORS — Rajasthan High Court (2012-05-03)
• KRISHI UPAJ MANDI SAMITI v. FUTTUDEEN MANIYAR AND ORS — Rajasthan High Court (2012-05-03)
• STATE OF RAJ AND ORS v. MAKKHAN LAL JAT — Rajasthan High Court (2012-05-03)
• BABU LAL v. UNION OF INDIA AND ORS — Rajasthan High Court (2012-05-03)
• THE COMMISSIONER OF INCOME TAX v. SMT HEMLATA PATNI KOTA — Rajasthan High Court (2012-05-02)
• PRABHU LAL NUWAD v. BOARD OF SECONDARY EDUCATION R — Rajasthan High Court (2012-05-02)
• DR KAUSHAL SINGH BAGHEL ORS v. NAVEEN AGARWAL AND ORS — Rajasthan High Court (2012-04-30)
• RAMSWAROOP DECEASED AND ORS v. CHARANJEET SINGH AND ORS — Rajasthan High Court (2012-04-30)
• DR ANIL KUMAWAT AND ORS v. NAVEEN AGARWAL AND ORS — Rajasthan High Court (2012-04-30)