LexBHAGWATI MAHESH,DALIP SINGH
20 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 20 |
Disposal nature
| DISMISSED | 9 |
| DISPOSED OF | 9 |
| ALLOWED | 2 |
Recent judgments
- ZAKIR v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-05-28)
- PAPPU v. DIRECTOR GENERAL OF PRISONS ORS — Rajasthan High Court (2012-05-28)
- NATHU RAM v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-05-28)
- JEEVAN RAM v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-05-28)
- GOPAL SINGH v. STATE HOME DEPARTMENTAND ORS — Rajasthan High Court (2012-05-28)
- LIFE INSURANCE CORP v. krishna murari lal — Rajasthan High Court (2011-01-21)
- DEVENDRA KUMAR and ORS v. STATE OF RAJ and ORS — Rajasthan High Court (2011-01-19)
- HINDUSTAN COOPER LTD AND ORS v. SHRI MAHAVIR PRASAD — Rajasthan High Court (2011-01-19)
- RAJ KUMAR MEENA v. STATE OF RAJ and ORS — Rajasthan High Court (2011-01-19)
- M/S.RAJESH KIRANA STORE v. STATE ORS. — Rajasthan High Court (2011-01-18)