LexBHAGWATI MAHESH,ARUN MISHRA
21 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 21 |
Disposal nature
| DISMISSED | 12 |
| DISPOSED OF | 8 |
| WITHDRAWN | 1 |
Recent judgments
- STATE OF RAJ AND ORS v. MANOHAR LAL MEENA AND ORS — Rajasthan High Court (2012-05-31)
- JAGO JANTA SOCIETY v. STATE OF RAJ and ORS — Rajasthan High Court (2012-05-31)
- BHARAT PETROLEUM COPR ANR v. M/S RAGHAV BHARATGAS — Rajasthan High Court (2012-05-30)
- UNIVERSITY OF RAJ AND ANR v. JAI RAM MOURYA — Rajasthan High Court (2012-05-19)
- REGISTRAR MAHARASHI DAYANAND S v. THE LEARNED LABOUR COURT and IND — Rajasthan High Court (2012-05-19)
- BRIJ BEHARI SHARMA v. CHIEF MANAGER KOTA AND ANR — Rajasthan High Court (2012-05-01)
- MAN SINGH v. DIRECTOR LOCIALSELF GOVT. — Rajasthan High Court (2012-04-30)
- M/S VODAFONE DIGILINK LTD v. COMMISSIONER OF CENTRAL EXCISE JAIPUR — Rajasthan High Court (2012-04-30)
- STATE OF RAJ v. MAA BHARTI EDU CATI SOCI AND ORS — Rajasthan High Court (2011-04-18)
- GYAN JYOTI EDUCATION SOCIETY v. U O I AND ORS — Rajasthan High Court (2010-12-23)