LexBHAGWATI MAHESH
3,074 recorded High Court judgment(s) · 2008–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 3074 |
Disposal nature
| DISMISSED | 1707 |
| DISPOSED OF | 536 |
| ALLOWED | 401 |
| PEREMPTORY | 358 |
| PARTLY ALLOWED | 38 |
| WITHDRAWN | 25 |
| COMPROMISED | 4 |
| REMANDED | 3 |
Recent judgments
- BAJRANG LAL SHARMA v. STATE EDUCATION DEPARTMENTANR — Rajasthan High Court (2012-11-24)
- RAJNEESH BHATNAGAR AND ORS v. STATE ELEMENTARY EDUCATIONORS — Rajasthan High Court (2012-08-22)
- LAL CHAND v. STATE OF RAJASTHAN AND ANR. — Rajasthan High Court (2012-07-20)
- MAHENDRA KUMAR SHARMA v. DISTRICT AND SESSIONS JUDGE ANR — Rajasthan High Court (2012-07-06)
- SMT RAM PYARI v. FOOD CORPORATION OF INDIA and AN — Rajasthan High Court (2012-07-04)
- ANIL KUMAR SHARMA v. STATE R P S C AND ANR — Rajasthan High Court (2012-05-29)
- SATYA NARAYAN v. CIVIL JUDGE JR DIV and ANR — Rajasthan High Court (2012-05-23)
- MOHIUDDIN v. SMT AHALMADO AND ORS — Rajasthan High Court (2012-05-23)
- LAL SINGH v. JEEVARAM AND ORS — Rajasthan High Court (2012-05-23)
- GULAB BANO AND ANR v. THE LD CIVIL JUDGE J D AND ORS — Rajasthan High Court (2012-05-23)