BENCH- 4,. . SHEKHER DHAWAN

35 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• ISHWAR SINGH v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2016-12-21)
• DHARMENDER v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-12-21)
• SANDEEP KAUR v. SUKHRAJ SINGH — Punjab & Haryana High Court (2016-12-20)
• SANJIV PAL SINGH v. AMANDEEP KAUR — Punjab & Haryana High Court (2016-12-20)
• SANGITA RANI v. SANJEEV KUMAR — Punjab & Haryana High Court (2016-12-14)
• HIMANSHU v. ROHITA — Punjab & Haryana High Court (2016-12-09)
• KRISHAN KUMAR v. GEETA — Punjab & Haryana High Court (2016-12-06)
• PALWINDER SINGH @ BINDA v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-12-06)
• NAVNEET KAUR v. GENERAL PUBLIC — Punjab & Haryana High Court (2016-12-05)
• SUNNY v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-12-03)