BENCH- 4,REGISTRAR-JUDICIAL

114 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• RAMPAL v. STATE OF HARYANA — Punjab & Haryana High Court (2017-04-28)
• RAMPAL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-04-28)
• JAGDISH DASS AND ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2017-03-03)
• SPORTS AUTHORITY OF INDIA v. CAT AND ANR. — Punjab & Haryana High Court (2016-02-01)
• STATE OF HARYANA & ORS v. ASHOK KUMAR SAINI & ORS — Punjab & Haryana High Court (2016-01-29)
• PARDEEP KUMAR v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2016-01-25)
• UOI AND ORS. v. CENTRAL ADMINISTRATIVE TRIB. AND ORS. — Punjab & Haryana High Court (2016-01-11)
• DAVINDERPAL SINGH v. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS — Punjab & Haryana High Court (2015-12-19)
• UNION OF INDIA & ANR v. SATPAL SINGH AND ORS — Punjab & Haryana High Court (2015-12-18)
• UNION OF INDIA & ORS. v. CENTRAL ADMINISTRATIVE TRIBUNAL & ANR. — Punjab & Haryana High Court (2015-12-18)