BENCH- 4,. RAMESHWAR SINGH MALIK

46 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• PRADEEP KUMAR NARA v. DEEPTY NARA — Punjab & Haryana High Court (2016-08-19)
• ISHWAR SINGH v. USHA DEVI — Punjab & Haryana High Court (2015-11-05)
• RAM CHAND SATIJA AND ORS. v. DIMPLE — Punjab & Haryana High Court (2015-10-14)
• PRABHI G. SINGH v. SWATI — Punjab & Haryana High Court (2015-10-05)
• JASDEEP SINGH v. DILPREET KAUR — Punjab & Haryana High Court (2015-08-07)
• AJAY KUMAR v. ANITA — Punjab & Haryana High Court (2015-08-06)
• HARJIT SINGH v. HAPNINDER KAUR — Punjab & Haryana High Court (2015-08-04)
• COURT ON ITS OWN MOTION v. STATE OF HARYANA — Punjab & Haryana High Court (2015-08-03)
• SHIKHA JAIN v. ANISH KUMAR — Punjab & Haryana High Court (2015-08-03)
• MONIKA CHAUDHARY v. AMIT KUMAR — Punjab & Haryana High Court (2015-08-03)