BENCH- 4,. K.C. GUPTA

31 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• RAMESH RANI v. LAL CHAND — Punjab & Haryana High Court (2015-09-10)
• ANURADHA v. LALIT TUTEJA — Punjab & Haryana High Court (2015-04-08)
• MANJIT KAUR @ MANI v. LAL SINGH — Punjab & Haryana High Court (2014-09-22)
• (O&M)RAJINDER SINGH v. SHEELA DEVI — Punjab & Haryana High Court (2014-09-22)
• DEEPANSHU v. ASHWANI CHOPRA — Punjab & Haryana High Court (2014-09-22)
• GOPINDER SINGH v. KIRANPAL KAUR — Punjab & Haryana High Court (2014-09-22)
• KUMKUM v. DEEPAK — Punjab & Haryana High Court (2014-09-22)
• MURTI KAUR v. TRSEM SINGH — Punjab & Haryana High Court (2014-09-18)
• SANJEEV KUMAR GOYAL v. RIDHI — Punjab & Haryana High Court (2014-09-17)
• PARVEEN KUMAR v. NIRMALA — Punjab & Haryana High Court (2014-09-15)