BENCH- 4,. JASPAL SINGH

94 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. AMARJIT SINGH S/O KEHAR R/O SADA BART KUNIAN WARD 14 RUPNAGAR, FOREST RANGE OFFICER MOHALI — Punjab & Haryana High Court (2017-07-19)
• BAL KISHAN v. MANJIT KAUR — Punjab & Haryana High Court (2017-07-18)
• RAVINDER v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-07-12)
• AMIT KUMAR v. UT OF CHANDIGARH AND ORS. — Punjab & Haryana High Court (2017-07-10)
• STATE OF PUNJAB v. SUKHPAL SINGH AND OTHERS — Punjab & Haryana High Court (2017-07-05)
• SEEMA v. RAO VIRENDER — Punjab & Haryana High Court (2017-07-05)
• AKHTAR ABASS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-07-03)
• GURPREET SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2017-05-05)
• SARABJIT KAUR v. BALBIR SINGH AND ANR — Punjab & Haryana High Court (2017-05-05)
• CHETAN PAL SINGH v. SONAM — Punjab & Haryana High Court (2017-05-05)