BENCH- 4

1,278 recorded High Court judgment(s) · 2012–2017

Courts

Disposal nature

Recent judgments

• RAM KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2017-03-10)
• NIRMAL SINGH AND OTHERS v. STATE OF PB. — Punjab & Haryana High Court (2017-03-01)
• MOHAN SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-03-01)
• GURMEET SINGH v. SURVESH KAUSHAL AND ANR — Punjab & Haryana High Court (2017-02-17)
• GURMUKH SINGH & ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-02-03)
• JIYA LAL v. STATE OF HARYANA — Punjab & Haryana High Court (2016-12-17)
• BALRAM KRISHAN SOOD AND ANR v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2016-11-18)
• NAVEEN KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2016-09-20)
• DAVENDER v. STATE OF HARYANA — Punjab & Haryana High Court (2016-08-16)
• GULSHAN KUMAR v. M/S YAMUNA CABLES ACCESSORIES PVT LTD & ANR — Punjab & Haryana High Court (2016-07-11)