BELLUNKE.A.S

131 recorded High Court judgment(s) · 2018–2019

Courts

Karnataka High Court

131

DISMISSED	54
ALLOWED	38
Partly Allowed	16
DISPOSED	14
Abated	3
ALLOWED AND REMANDED	3
REJECTED	1
Dismissed for Non-Prosecution	1

KRISHNAPPA S/O POORAPPA RATHOD, v. THE STATE OF KARNATAKA, — Karnataka High Court (2019-07-25)
ALLABAX S/O MOHAMMADSAB v. THE STATE OF KARNATAKA BY YELLAPUR — Karnataka High Court (2019-07-24)
DAVOOD S/O NOORHAMMAD BAIRIKOPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-07-17)
KANAKAPPA @ KALAKAPPA S/O SHANKRAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-07-17)
DAVOOD S/O NOORHAMMAD BAIRIKOPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-07-17)
DAVOOD S/O NOORHAMMAD BAIRIKOPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-07-17)
DAVOOD S/O NOORHAMMAD BAIRIKOPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-07-17)
MAHANTESH S/O HANUMAPPA HAGEDAL v. THE STATE OF KARNATAKA — Karnataka High Court (2019-07-17)
BASAPPA @ BASAVARAJ YALLAPPA KONANNAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2019-07-17)
HUCHEERAPPA S/O CHANDAPPA YEMMI v. THE STATE OF KARNATAKA — Karnataka High Court (2019-07-17)