BELLUNKE A.S

21 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• THE CLAIM MANAGER v. PUSHPA — Karnataka High Court (2019-08-01)
• THE DIVISIONAL MANAGER v. MUDDARAMANE HANUMANTHAPPA — Karnataka High Court (2019-08-01)
• B BASAPPA v. P V GEORGE — Karnataka High Court (2019-08-01)
• THE DEPOT MANAGER v. ERAPPA S/O RUDRAPPA — Karnataka High Court (2019-08-01)
• THE BRANCH MANAGER M/S ICICI LOMBARD v. SMT. JAYAMMA — Karnataka High Court (2019-08-01)
• THE DIVISIONAL MANAGER v. SMT CHINNAMMA — Karnataka High Court (2019-08-01)
• CHOLAMANDALAM M S v. MALLPPA @ MALLANNA — Karnataka High Court (2019-07-31)
• KUM ASHWINI v. H R YOGESH — Karnataka High Court (2019-07-31)
• SHAKTIVEL v. RAMESH — Karnataka High Court (2019-07-31)
• NATIONAL INSURANCE CO. LTD. v. MALLIKARJUNA — Karnataka High Court (2019-07-31)