BELA M. TRIVEDI, . V.P. PATEL

56 recorded High Court judgment(s) · 2019–2019

Courts

Gujarat High Court

27-WITHDRAWN @ ADM.STAGE	23
26-DISMISSED @ ADM.STAGE	16
39-RULE DISCHARGED/DISMISSED @ FH	6
56-DISPOSED AT ADMISSION STAGE	6
37-DISMISSED FOR DEFAULT @ ADMISSION	3
38-RULE ABSOLUTE/ALLOWED @ FH	2

DR. BABASAHEB AMBEDKAR VALMIKI YUVAK SANITARY MART SAHKARI MANDADI v. SURAT MUNICIPAL CORPORATION — Gujarat High Court (2019-09-18)
M/S HINDUSTAN COCA-COLA BEVERAGES PVT. LTD v. UNION OF INDIA — Gujarat High Court (2019-09-16)
RAJSHREE AUTO ENTERPRISE v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
IQBALBHAI SIKANDERBHAI KATIYAR v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
KOTAK MAHINDRA BANK LIMITED v. MUKESH MATHUR — Gujarat High Court (2019-09-16)
CHAMPUBHAI BABUBHAI VINCHHIYA v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
PATHUBHAI SURIGBHAI KHUMAN v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
RENU VINOD ARORA v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
SUBRATA SUSHIL BOSE v. RENUKUMARI SUBRATA BOSE ALIAS RENUKUMARI MANDAL — Gujarat High Court (2019-09-13)
RELIANCE GENERAL INSURANCE COMPANY LIMITED v. BHALA ALA SHIVRAJBHAI(GADHVI) — Gujarat High Court (2019-09-13)