BELA M. TRIVEDI, . RAJENDRA M. SAREEN
22 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 22 |
Disposal nature
| 56-DISPOSED AT ADMISSION STAGE | 10 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 3 |
| 27-WITHDRAWN @ ADM.STAGE | 3 |
| 28-REJECTED @ ADM.STAGE | 2 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 1 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 1 |
| 37-DISMISSED FOR DEFAULT @ ADMISSION | 1 |
| 35-ANY OTHER MODE @ ADM.STAGE | 1 |
Recent judgments
- ASHOKBHAI PURUSOTAMBHAI BADHIYA v. STATE OF GUJARAT — Gujarat High Court (2021-04-23)
- KUNDANPURI RAVINDRAPURI GOSWAMI v. STATE OF GUJARAT — Gujarat High Court (2021-04-23)
- RICHHUBHAI NANABHAI VASUNIYA v. STATE OF GUJARAT — Gujarat High Court (2021-04-23)
- JAGANNATH KHUSHALSINH SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2021-04-23)
- MOHMAD YUNUS @ MANJRO S/O MOHMAD YUNUS SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2021-04-23)
- BHUPATBHAI VASAJI DABHI v. STATE OF GUJARAT — Gujarat High Court (2021-04-23)
- AMBARAMBHAI MANABHAI BHANGI v. STATE OF GUJARAT — Gujarat High Court (2021-04-22)
- PRATIK DILIPBHAI CHOVATIYA v. STATE OF GUJARAT — Gujarat High Court (2021-04-22)
- RUPLIBEN WD/O VINODBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2021-04-20)
- JALESH KUMAR GHEVAR RAM v. STATE OF GUJARAT — Gujarat High Court (2021-04-19)
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