BELA M. TRIVEDI,NARENDRA KUMAR JAIN

181 recorded High Court judgment(s) · 2011–2013

Courts

Disposal nature

Recent judgments

• SATYA NARAIN VOHRA v. INDIAN OIL CORP. and ORS — Rajasthan High Court (2013-08-05)
• PRABHU LAL AND ORS v. STATE — Rajasthan High Court (2012-12-04)
• JAGDISH v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-11-30)
• RAMESHWAR v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-11-30)
• RAMVEER v. STATE — Rajasthan High Court (2012-11-30)
• SANJEEV KUMAR v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-11-30)
• HARI ALIAS HARIPRASAD v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-11-30)
• DINESH CHAND JANGAM v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-11-29)
• KAJODMAL MEENA v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-11-29)
• DEVI SINGH v. STATE OF RAJ — Rajasthan High Court (2012-10-26)