BELA M. TRIVEDI,DALIP SINGH

30 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• CHETAN PRAKASH TELI v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-11-08)
• SMT KAMLESH JAIN v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-11-08)
• R R V P NIGAM LTD ANR v. KHYALI RAM SHARMA AND ORS — Rajasthan High Court (2012-11-07)
• RAJ RAJYA VIDYUT PRASARAN v. VED PRAKASH ARORA AND ANR — Rajasthan High Court (2012-11-07)
• MONU v. STATE OF RAJ — Rajasthan High Court (2012-11-05)
• M N I T, JAIPUR v. ANIL KUMAR JAIN — Rajasthan High Court (2012-11-02)
• MAMRAJ v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-11-02)
• AMAR SINGH CHOUDHARY v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-10-31)
• SANTOSH SINGH v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-10-31)
• RAMPAL v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-10-30)