LexBELA M. TRIVEDI
5,811 recorded High Court judgment(s) · 2011–2016
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 5811 |
Disposal nature
| DISMISSED | 3151 |
| DISPOSED OF | 1975 |
| ALLOWED | 490 |
| WITHDRAWN | 139 |
| PARTLY ALLOWED | 25 |
| PREMPTORY | 9 |
| (unspecified) | 9 |
| COMPROMISED | 5 |
Recent judgments
- HARINARAYAN v. STATE URBAN DEVELOPMENTORS — Rajasthan High Court (2016-01-22)
- RAM LAL AND OTHERS v. MST GULAB DEVI AND OTHERS — Rajasthan High Court (2015-12-09)
- ABDUL KADAR KHAN v. SHERYAR KHAN — Rajasthan High Court (2015-12-07)
- NATHA RAM AND ANOTHER v. SMT LAXMI BAI — Rajasthan High Court (2015-12-07)
- J V V N L THROUGH M D JAIPUR AND OTHERS v. SURENDRA SINGH — Rajasthan High Court (2015-11-17)
- SMT GULAB DEVI AND ANOTHER v. SMT SAJNABAI AND OTHERS — Rajasthan High Court (2015-11-16)
- ANIL v. VISHAMBHAR DAYAL AND ANOTHER — Rajasthan High Court (2015-11-03)
- M/S RADHA SWAMI FOOD PRODUCT PVT LTD v. M/S SHRI LAXMI INDUSTRIES — Rajasthan High Court (2015-10-30)
- BAJAJ ALLIANZ GEN INSURANCE CO LTD v. CHANDU ALIAS CHANDU LAL AND OTHERS — Rajasthan High Court (2015-10-07)
- MERAJ AND OTHERS v. MANNA LAL AND OTHERS — Rajasthan High Court (2015-10-01)