BELA M. TRIVEDI, . ASHOKKUMAR C. JOSHI

159 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

159

27-WITHDRAWN @ ADM.STAGE	61
26-DISMISSED @ ADM.STAGE	44
40-WITHDRAWN @ FH	28
56-DISPOSED AT ADMISSION STAGE	14
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	4
DISMISSED AS INFRUCTUOUS	2
DISPOSED AS INFRUCTUOUS	2
31-NOTICE DISCHARGED @ ADM.STAGE	2

M/S SRS ENGINEERING INDUSTRIES THROUGH TRUSTEE v. JOINT SECRETARY (TAX), THE FINANCE DEPARTMENT — Gujarat High Court (2021-08-26)
M/S RUSHABH PRECISION BEARINGS LTD. THROUGH CHAIRMAN AND MANAGING DIRECTOR v. JOINT SECRETARY (TAX), THE FINANCE DEPARTMENT — Gujarat High Court (2021-08-26)
GURU STEEL, PROPRIETORY FIRM THROUGH PROPRIETOR VINITKUMAR MANSUKHLAL JANI v. STATE OF GUJARAT — Gujarat High Court (2021-08-25)
AKHAND ANAND VIDYABHAVAN TRUST v. THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRLCE 2 — Gujarat High Court (2021-08-24)
GEETABEN DINESHCHANDRA GUPTA v. INCOME TAX OFFICER CIRCLE 3(3)(2) — Gujarat High Court (2021-08-23)
PARKER MULTI COMMODITIES INDIA PRIVATE LIMITED v. NATIONAL E ASSESSMENT CENTRE — Gujarat High Court (2021-08-23)
KOKILABEN A SHAH v. THE INCOME-TAX OFFICER, — Gujarat High Court (2021-08-23)
DISHMAN INFRASTRUCTURE LIMITED v. THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE (2) — Gujarat High Court (2021-08-19)
BHARATKUMAR KALUBHAI GHADIYA v. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3) — Gujarat High Court (2021-08-19)
DISHMAN CARBOGEN AMCIS LIMITED v. THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE (2) — Gujarat High Court (2021-08-19)