BELA M. TRIVEDI,ARUN MISHRA

28 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• STATE OF RAJ v. DURGA DAS AND ORS — Rajasthan High Court (2012-01-06)
• SMT ARUNA YADAV v. STATE — Rajasthan High Court (2011-09-15)
• KUBER DUTT v. AJAY SHUKLA AND OTHERS — Rajasthan High Court (2011-09-12)
• J D A AND ANR v. MADAN LAL AND ORS — Rajasthan High Court (2011-08-12)
• J D A v. KANA AND ORS — Rajasthan High Court (2011-08-12)
• JAIPUR DEVELOPMENT AUTHORITY v. LALARAM AND ORS — Rajasthan High Court (2011-08-12)
• UNION OF INDIA AND ORS v. HEERA LAL — Rajasthan High Court (2011-08-12)
• SATYENDRA KUMAR GUPTA v. STATE MEDICAL AND HEALTH ORS — Rajasthan High Court (2011-08-11)
• STATE OF RAJ AND ORS v. PRASADI LAL SHARMA — Rajasthan High Court (2011-08-10)
• C I T JAIPUR v. PRAMOD MALPANI — Rajasthan High Court (2011-08-10)