BELA M. TRIVEDI,AJAY RASTOGI

20 recorded High Court judgment(s) · 2011–2013

Courts

Disposal nature

Recent judgments

• R S R T C AND ANR v. S P MANGAL — Rajasthan High Court (2013-01-08)
• THE R S E B KOTA v. BADRI LAL AND ORS — Rajasthan High Court (2013-01-08)
• RAJENDRA SINGH BHAMBHU DECE v. C M R S R T C AND ANR — Rajasthan High Court (2013-01-08)
• RAM SINGH SHEKHAWT ANR v. STATE P W D AND ANR — Rajasthan High Court (2013-01-08)
• RAJASTHAN TELEMATICS LTD KOTA v. ASSTT COMMISSIONER OF I T KOTA — Rajasthan High Court (2013-01-04)
• M/S MEWAR FOOD PVT LTD v. JAIPUR ZILA DUGDH UTP ORS — Rajasthan High Court (2013-01-04)
• JUGAL KISHORE AWASTHI AND ORS v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2013-01-04)
• SANTOSH KUMAR GALAV v. STATE PANCHAYATI RAJ DEP ANR — Rajasthan High Court (2013-01-03)
• STATE OF RAJ AND ORS v. SMT RIZA ANANDKAR — Rajasthan High Court (2013-01-03)
• KRISHAN GOPAL v. STATE and ORS — Rajasthan High Court (2013-01-03)