BELA M. TRIVEDI, . A.C. RAO

253 recorded High Court judgment(s) · 2019–2020

Courts

Gujarat High Court

253

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	58
38-RULE ABSOLUTE/ALLOWED @ FH	52
53-ALLOWED / GRANTED @ ADM.STAGE	40
27-WITHDRAWN @ ADM.STAGE	34
26-DISMISSED @ ADM.STAGE	25
39-RULE DISCHARGED/DISMISSED @ FH	20
56-DISPOSED AT ADMISSION STAGE	7
47-DISPOSAL IN ANY OTHER MODE FH	4

STATE OF GUJARAT v. DEEPAKKUMAR M KAHAR — Gujarat High Court (2020-08-07)
BABUBHAI BHURABHAI JESADIA v. STATE OF GUJARAT — Gujarat High Court (2020-06-08)
RAMESHBHAI CHANABHAI JESADIYA v. STATE OF GUJARAT — Gujarat High Court (2020-06-08)
ZATRIX LIMITED v. MV NIKIFOROS (IMO 9108116) (EX-NAME - MV GO TRADER) — Gujarat High Court (2020-03-06)
STATE OF GUJARAT v. SUNILBHAI BHIKHABHAI PARMAR — Gujarat High Court (2020-03-02)
M/S MAHASHAKTI COKE v. UNION OF INDIA — Gujarat High Court (2020-03-02)
IMRANKHAN GULABMIYA MAKRANI v. STATE OF GUJARAT — Gujarat High Court (2020-03-02)
GUPTA DYEING AND PRINTING MILLS (P) LTD. v. UNION OF INDIA — Gujarat High Court (2020-03-02)
THAKOR PATHUJI CHEHARAJI v. UNION OF INDIA — Gujarat High Court (2020-03-02)
CHALET HOTELS PRIVATE LIMITED THROUGH PANKAJ KOTAK v. UNION OF INDIA — Gujarat High Court (2020-03-02)