BELA M. TRIVEDI

3,539 recorded High Court judgment(s) · 2016–2021

Courts

Gujarat High Court

3539

27-WITHDRAWN @ ADM.STAGE	1240
26-DISMISSED @ ADM.STAGE	659
56-DISPOSED AT ADMISSION STAGE	446
40-WITHDRAWN @ FH	251
38-RULE ABSOLUTE/ALLOWED @ FH	180
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	151
39-RULE DISCHARGED/DISMISSED @ FH	134
37-DISMISSED FOR DEFAULT @ ADMISSION	131

AMARJITSINGH PYARASINGH BASARA (SARDAR) v. STATE OF GUJARAT — Gujarat High Court (2021-07-30)
DIWAN MEHBOOBSHAH GULAMMAHAMAD SHAH v. PATEL PUSHPABEN KESHAVLAL — Gujarat High Court (2021-07-20)
KHAGESHBABU NARESHCHANDRA SHAH v. SHANTILAL SAVAICHAND SINCE DECEASED THROUGH HIS HEIRS — Gujarat High Court (2021-07-20)
RUSHABH SEALINK PRIVATE LIMITED v. NATIONAL INSURANCE COMPANY LIMITED — Gujarat High Court (2021-07-20)
GOBARBHAI BHOVANBHAI GUNDANIYA v. STATE OF GUJARAT — Gujarat High Court (2021-07-20)
SAVITRIBEN MAYARAMBHAI THAKKAR v. PANDYA HARSHKANTBHAI DAHYABHAI — Gujarat High Court (2021-07-20)
BHAILALBHAI DALCHARAM PATEL v. RANUJ NAGRIK SAHAKARI BANK LIMITED — Gujarat High Court (2021-07-19)
RAVJI @ BACHUBHAI MOHANBHAI KAKDIA v. MAKODBHAI KARSANBHAI KAKDIA — Gujarat High Court (2021-07-19)
PATEL LALBHAI NATHABHAI v. PATEL KANUBHAI VITTHALBHAI — Gujarat High Court (2021-07-19)
BALDEVBHAI VAGHABHAI KUMBHAR v. PRAGABHAI UKABHAI KUMBHAR — Gujarat High Court (2021-07-19)