BECHU KURIAN THOMAS
14,883 recorded High Court judgment(s) · 2007–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 14883 |
Disposal nature
| ALLOWED | 5378 |
| DISPOSED OF | 4469 |
| DISMISSED | 1726 |
| DISMISSED AS WITHDRAWN | 1048 |
| CLOSED | 978 |
| DISMISSED AS INFRUCTUOUS | 900 |
| DISMISSED AS NOT PRESSED | 168 |
| ALLOWED IN PART | 104 |
Recent judgments
- AJIKUMAR v. STATE OF KERALA — Kerala High Court (2025-04-11)
- HARBOUR FISHERIES, REPRESENTED BY ITS MANAGING PARTNER K. P. HASHIM v. COCHIN CORPORATION — Kerala High Court (2025-04-11)
- SOBHA ENTERPRISES v. ASST. ENFORCEMENT OFFICER — Kerala High Court (2025-04-11)
- RAJIV ABRAHAM GEORGE v. STATE OF KERALA — Kerala High Court (2025-04-10)
- DISTRICT CONGRESS COMMITTEE, v. STATE OF KERALA, — Kerala High Court (2025-04-10)
- P. DIVAKARAN, v. THE KOCHI MUNICIPAL CORPORATION, — Kerala High Court (2025-04-10)
- DR. RAJESH BABU, v. GOVERNMENT OF KERALA, — Kerala High Court (2025-04-10)
- PATRIC JUDE, v. COCHIN CORPORATION, — Kerala High Court (2025-04-10)
- K. VIJAYALAKSHMI, v. STATE OF KERALA, — Kerala High Court (2025-04-10)
- SHEREENA V.B., v. STATE OF KERALA, — Kerala High Court (2025-04-10)
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