BATTU DEVANAND,T MALLIKARJUNA RAO

20 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SRIVELLA MURALIDHARA RAO v. NATIONAL FACELESS ASSESSMENT CENTRE — Andhra Pradesh High Court (2025-12-23)
• VENKATA RAMANA MURTHY METTA v. NATIONAL FACELESS ASSESSMENT CENTRE — Andhra Pradesh High Court (2025-12-23)
• B SRINIVASA RAO v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2025-12-23)
• RAMACHANDRA RAO THOTA v. NATIONAL FACELESS ASSESSMENT CENTRE — Andhra Pradesh High Court (2025-12-23)
• BUDDA DASUBABU v. NATIONAL FACELESS ASSESSMENT CENTRE — Andhra Pradesh High Court (2025-12-23)
• SREE GOPAL AGENCIES v. NATIONAL FACELESS ASSESSMENT CENTRE — Andhra Pradesh High Court (2025-12-23)
• SIDAGAM KIRAN KUMAR, VISAKHAPATNAM. v. SIDAGAM ANURADHA, VIZIANAGARAM. — Andhra Pradesh High Court (2025-12-23)
• SVR INFRATECH v. ASSESSMENT UNIT — Andhra Pradesh High Court (2025-12-23)
• NAGARATHNAM PAMANJI v. ASSESSMENT UNIT — Andhra Pradesh High Court (2025-12-23)
• Gall Nalinipadma Kumari, v. The Income Tax Officer, — Andhra Pradesh High Court (2025-12-23)