LexBATTU DEVANAND,SUBHENDU SAMANTA
174 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 174 |
Disposal nature
| DISMISSED NO COSTS | 139 |
| DISPOSED OF NO COSTS | 9 |
| CLOSED NO COSTS | 8 |
| WITHDRAWN | 6 |
| ALLOWED NO COSTS | 4 |
| PARTLY ALLOWED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED AS ABATED | 2 |
Recent judgments
- BGR Energy Systems Limited v. M/s Sanghvi Movers Limited — Andhra Pradesh High Court (2026-05-06)
- Dodla Penchalaiah, v. The Director General of Police, — Andhra Pradesh High Court (2026-05-05)
- THE STATE OF AP v. P KRISHNA KISHORE — Andhra Pradesh High Court (2026-04-01)
- Sri Venkateswara Veterinary University v. Dr. L. Jeyabal, — Andhra Pradesh High Court (2026-04-01)
- The Land Acquisition Officer v. M.Lakshmaiah — Andhra Pradesh High Court (2026-04-01)
- THE LAND AQUSITION OFFICER v. MODEPALLI CHINNA VENKATAPATHI — Andhra Pradesh High Court (2026-04-01)
- M.Lakshmaiah, v. The Land Acquisitioi ) Officer, — Andhra Pradesh High Court (2026-04-01)
- Modepalli Chinna Venkatapathi, v. The Land Acquisition Officer, — Andhra Pradesh High Court (2026-04-01)
- THE STATE OF AP v. BODA VENKATESWARA RAO — Andhra Pradesh High Court (2026-03-16)
- THE STATE OF AP v. PALA NAGESWARA RAO — Andhra Pradesh High Court (2026-03-16)