BATTU DEVANAND,KIRANMAYEE MANDAVA

28 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Narsipuram Trinadhaswamy v. The Land Acquisition Officer — Andhra Pradesh High Court (2026-04-06)
• SRI ARAVALA SHANKUKHA RAO v. SMT. ARAVALA RAYAMMA — Andhra Pradesh High Court (2026-04-06)
• SMT. G V SANGEETHALAKSHMI v. SHRI R KARIKAL VALAVEN — Andhra Pradesh High Court (2026-02-15)
• Smt P Shajida Begum v. B.V.S.T. Sai — Andhra Pradesh High Court (2026-02-15)
• T RAJESWARI v. Y LALITHAMMA — Andhra Pradesh High Court (2026-02-15)
• SMT TADDI PADMA KUMARI v. T.Satya Prasad — Andhra Pradesh High Court (2026-02-15)
• S SATYANARAYANA v. MANMOHAN SINGH I.A.S, — Andhra Pradesh High Court (2026-02-15)
• T SRIHARI v. G SIRISH — Andhra Pradesh High Court (2026-02-15)
• IDDEM ANUDEEP KUMAR v. MALISETTY SINDURI — Andhra Pradesh High Court (2026-02-15)
• The Divisional Forest Officer, v. P. Narasimha Rao, — Andhra Pradesh High Court (2026-02-15)