BATTU DEVANAND

2,176 recorded High Court judgment(s) · 2023–2025

Courts

Madras High Court

2176

ALLOWED	949
DISPOSED OF	345
CLOSED	289
DISMISSED AS INFRUCTUOUS	210
DISMISSED	174
WITHDRAWN DISMISSED	102
DISMISSED FOR NON-PROSECUTION	59
ORDERED	14

The Correspondent v. The State of Tamil Nadu — Madras High Court (2025-04-30)
Cliten Raja M v. The District Educational Officer (Elementary) — Madras High Court (2025-04-30)
Ramaraj S v. The Managing Director — Madras High Court (2025-04-30)
R.Pandiyan v. The Managing Director — Madras High Court (2025-04-30)
S. Nagaraj v. The Managing Director — Madras High Court (2025-04-30)
R.Rajagopal v. The Managing Director — Madras High Court (2025-04-30)
V.Selvan v. The State of Tamil Nadu — Madras High Court (2025-04-30)
Maruthamuthu V v. The Managing Director — Madras High Court (2025-04-30)
The Secretary v. The State of Tamil Nadu — Madras High Court (2025-04-30)
A.S. Antony Samy, v. The Chief Education Officer, — Madras High Court (2025-04-30)