BATTU DEVANAND

7,192 recorded High Court judgment(s) · 2020–2026

Courts

Andhra Pradesh High Court

7192

DISPOSED OF NO COSTS	2563
ALLOWED NO COSTS	2167
CLOSED NO COSTS	1271
DISMISSED	376
WITHDRAWN	330
DISMISSED AS INFRUCTUOUS	308
DISMISSED NO COSTS	101
DISMISSED AS NON PROSECUTION	33

Smt. Epuri Venkateswaramma, v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-07)
PENUMATSA SUBBARAJU v. SEERAM RAJKUMAR — Andhra Pradesh High Court (2026-04-30)
Shaik Shabana v. The Union of India, — Andhra Pradesh High Court (2026-04-30)
Bezawada Siva Satya Rama Krishna v. Smt.P.Prashanthi — Andhra Pradesh High Court (2026-04-30)
Nandyala Eswara Rao, v. Palivela Chinnaiah — Andhra Pradesh High Court (2026-04-30)
Andhra Pradesh Government Employees v. Union of India — Andhra Pradesh High Court (2026-04-26)
Geddam Vijay Sunder v. Union of India, — Andhra Pradesh High Court (2026-04-23)
INTI NAGA JYOTHI v. ADABALA SURYA SATYA PRABHAKARA RAO — Andhra Pradesh High Court (2026-04-23)
KAMBAM SIVA PRASANTH v. UNION OF INDIA — Andhra Pradesh High Court (2026-04-23)
KARNATI DIVYA v. UNION OF INDIA — Andhra Pradesh High Court (2026-04-23)