BATTU DEVANAND

148 recorded High Court judgment(s) · 2024–2025

Courts

Madras High Court

148

CLOSED	46
WITHDRAWN DISMISSED	34
ORDERED	23
ALLOWED	21
DISPOSED OF	7
DISMISSED AS INFRUCTUOUS	6
DISMISSED FOR NON-PROSECUTION	4
DISMISSED	3

Chinnathambi and 2 others v. Mr.Kumar Jayant and 4 others — Madras High Court (2025-07-22)
A.Sugumaaran v. Sathya Pratha Sagu, IAS — Madras High Court (2025-07-22)
P. Karuppaiah v. K.Nanthakumar — Madras High Court (2025-07-22)
N.SEKAR v. THE DIRECTOR OF ELEMENTARY EDUCATION — Madras High Court (2025-07-22)
High Court of Madras, v. Thiru. Siva Das Meena, I.A.S., and another — Madras High Court (2025-07-21)
Dr.M.Uma v. Dr.Rupa Gunaseelan, — Madras High Court (2025-07-21)
M. Suguna v. Dr. R.Shanthimalar and another — Madras High Court (2025-07-21)
Tmt. P. Sri Venkata Priya, I.A.S., and another v. T. Nedumaran and another — Madras High Court (2025-07-21)
C.Mourougane v. SHRI.AJAY KUMAR BHALLA IAS AND 4 OTHERS — Madras High Court (2025-07-18)
JAYA GOWRI v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2025-07-18)