BATTU DEVANAND,A. HARI HARANADHA SARMA

626 recorded High Court judgment(s) · 2025–2026

Courts

Andhra Pradesh High Court

626

ALLOWED NO COSTS	314
DISMISSED NO COSTS	99
DISMISSED AS INFRUCTUOUS	62
DISPOSED OF NO COSTS	54
WITHDRAWN	45
DISMISSED AS NON PROSECUTION	32
PARTLY ALLOWED NO COSTS	14
DISMISSED	4

M/S SONAC v. THE INDIAN BANK — Andhra Pradesh High Court (2026-05-07)
N RAMESH REDDY v. CANARA BANK — Andhra Pradesh High Court (2026-05-07)
THE AUTHORIZED OFFICER v. M/S SRI PRABHA LIFE SCIENCES — Andhra Pradesh High Court (2026-05-07)
PATTAPARLA SESHI KIRAN GOUD v. UNION BANK OF INDIA — Andhra Pradesh High Court (2026-05-07)
VATTIKUNTA SAMBASIVA RAO v. RESERVE BANK OF INDIA — Andhra Pradesh High Court (2026-05-06)
SLNS POULTRY FARM v. UNION OF INDIA — Andhra Pradesh High Court (2026-05-06)
IKF Finance Ltd. v. The Honble Chief Judicial Magistrate-cum-Principal Civil Judge (Senior Division) — Andhra Pradesh High Court (2026-05-04)
D MALLIKARJUNA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-04)
P R J SRINIVASA RAJU v. UNION BANK OF INDIA — Andhra Pradesh High Court (2026-05-04)
M/s. Siva Cotton Traders, v. UNION OF INDIA — Andhra Pradesh High Court (2026-05-04)