BATTU DEVANAND

36 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• THE SECRETARY TO GOVERNMENT v. Shanmugasamy. V — Madras High Court (2023-08-29)
• A.Kulandaivelu(Deceased) v. THE MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION(KUMBAKONAM)LTD., — Madras High Court (2023-07-20)
• A.Kulandaivelu (DECEASED) v. THE MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION(KUMBAKONAM)LTD., — Madras High Court (2023-07-20)
• A.Kulandaivelu(Deceased) v. The Government of Tamilnadu — Madras High Court (2023-07-20)
• SUBBURAM, v. THE DIRECTOR GENERAL OF POLICE — Madras High Court (2023-07-13)
• P.SIVAKUMAR, S/O.(LATE), PANDI v. THE PRINCIPAL SECRETARY / — Madras High Court (2023-07-13)
• A.GNANASAKTHIVEL, v. THE PRINCIPAL SECRETARY TO THE — Madras High Court (2023-07-13)
• S.RAVICHANDRAN, v. THE TAMILNADU WATER SUPPLY — Madras High Court (2023-07-13)
• N.P.MURUGESAN v. GOVERNMENT OF TAMIL NADU — Madras High Court (2023-07-13)
• N.P.MURUGESAN v. GOVERNMENT OF TAMILNADU — Madras High Court (2023-07-13)