BATTU DEVANAND

1,350 recorded High Court judgment(s) · 2023–2025

Courts

Madras High Court

1350

ALLOWED	291
DISPOSED OF	206
DISMISSED AS INFRUCTUOUS	198
CLOSED	178
WITHDRAWN DISMISSED	172
DISMISSED	158
DISMISSED FOR NON-PROSECUTION	82
ORDERED	48

K.NATARAJAN v. The President — Madras High Court (2025-06-09)
V.Lakshmi v. DR.V.C.RAMESWARAMURUGAN, — Madras High Court (2025-06-09)
A.Maheswari v. Thiru. S.Kannappan and 2 others — Madras High Court (2025-06-06)
G. Thangammal and Another v. Mrs. P. Maheswari, I.A.S — Madras High Court (2025-06-06)
R. Sakthivel v. Malarvizhi and Another — Madras High Court (2025-06-06)
M.KINSELY BENSON v. THE DIRECTOR GENERAL OF POLICE — Madras High Court (2025-06-05)
G.Thangammal, v. Thiru. A.Raju — Madras High Court (2025-06-05)
T.Vijipriya v. Thiru. A.Raju — Madras High Court (2025-06-05)
V.THAVAMANI v. THE CHAIRMAN, — Madras High Court (2025-06-05)
D. Saravanan, v. Dr. S. Visakan, IAS., and 2 others — Madras High Court (2025-06-05)