BASANT BALAJI

2,711 recorded High Court judgment(s) · 2019–2025

Courts

Kerala High Court

2711

DISPOSED OF	1346
ALLOWED	424
CLOSED	227
DISMISSED AS INFRUCTUOUS	212
DISMISSED	163
DISMISSED AS NOT PRESSED	136
DISMISSED AS WITHDRAWN	111
DISMISSED AS NOT MAINTAINABLE	34

ANISH ANN LOUIS v. DIANA SANTHOSH — Kerala High Court (2025-04-10)
SADANANDAN E v. PUTHUR GRAMA PANCHAYAT — Kerala High Court (2025-04-09)
K.V FRANCIS, v. JACOB C. MUNDADAN — Kerala High Court (2025-04-09)
K.A. THOMAS v. K.W. JOSEPH’S TRUST (EARSTWHILE K.W. JOSEPH’S & ELIKUTTY TRUST) — Kerala High Court (2025-04-08)
ST. ALOYSIUS COLLEGE v. SMT. TINTU MARY THOMAS — Kerala High Court (2025-04-08)
BIJOY NELLOOR v. M/S NIRMAL ASSOCIATES — Kerala High Court (2025-04-08)
PALLATHIL BALACHANDRAN v. ELLATH SREERAMANIYAMMA, — Kerala High Court (2025-04-08)
PUSHPANGADHAN. D v. STATE OF KERALA — Kerala High Court (2025-04-08)
BONEY T.A. v. MARTIN — Kerala High Court (2025-04-08)
AKBAR BIN KHALAM v. HINDUJA LEYLAND FINANCE LIMITED — Kerala High Court (2025-04-08)