BARIN GHOSH

21 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• M/s. Akshay Ispat and Ferro Alloys Pvt. Ltd and Ano. v. J. D. Jalan — Sikkim High Court (2010-11-15)
• Ruth Karthak Lepchani v. Chewang Dorjee Bhutia — Sikkim High Court (2010-10-12)
• Jeewan Pradhan v. State of Sikkim and Ors. — Sikkim High Court (2010-09-30)
• Pawan Mokran and Anr. v. The Branch Manager, Oriental Insurance Company Ltd. and Anr, — Sikkim High Court (2010-09-06)
• Prasad and Company (Project Words) Ltd. and Anr. v. State of Sikkim and Ors. — Sikkim High Court (2010-08-19)
• Central Bureau of Investigation v. Nar Bahadur Bhandari — Sikkim High Court (2010-08-03)
• MS Sugal and Damani Enterprises Pvt Ltd v. Union Of India and Others — Sikkim High Court (2010-07-30)
• MS Future Gaming Solutions India Pvt Ltd v. Union Of India and Ors — Sikkim High Court (2010-07-30)
• Ms Tashi Delek Gaming Solutions and Another v. Union Of India and Another — Sikkim High Court (2010-07-30)
• Union Of India and Ors v. Kumesh Kumar and Ors — Sikkim High Court (2010-07-30)