BANWARI LAL SHARMA,SUNIL AMBWANI

37 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• SHARAD TRIPATHI v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-07-08)
• HOME SECRETARY GOV OF RAJ ORS v. MEGH CHAND SAINI ANR — Rajasthan High Court (2015-07-02)
• LALA andORS v. B O R AJMER AND ORS — Rajasthan High Court (2015-07-02)
• DR MUKESH BABU GOYAL v. U O I AND ORS — Rajasthan High Court (2015-07-02)
• SURAJBHAN v. RAJEN HABIB KHWAJA AND OTHERS — Rajasthan High Court (2015-07-02)
• HOME SECRETARY GOV OF RAJ ORS v. PUKHRAJ AND ANR — Rajasthan High Court (2015-07-02)
• AKHATAR HUSSAIN v. U O I AND ORS — Rajasthan High Court (2015-07-01)
• JAGDISH KAPOOR v. MOHAN SINGH AND ANR — Rajasthan High Court (2015-07-01)
• GIREESH KUMAR PUROHIT AND OTHERS v. SHRI O P MEENA AND OTHERS — Rajasthan High Court (2015-07-01)
• MOHAN LAL SHARMA v. STATE OF RAJ and ANR — Rajasthan High Court (2015-06-30)