BANWARI LAL SHARMA,MUNISHWAR NATH BHANDARI
123 recorded High Court judgment(s) · 2017–2019
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| Rajasthan High Court | 123 |
Disposal nature
| DISPOSED OF | 48 |
| DISMISSED | 43 |
| ALLOWED | 23 |
| PARTLY ALLOWED | 4 |
| WITHDRAWN | 3 |
| PEREMPTORY | 1 |
| TRANSFERRED | 1 |
Recent judgments
- KHEM KARAN SINGH TOLI v. STATE OF RAJ AND ORS — Rajasthan High Court (2019-03-11)
- DINESH KUMAR GUPTA S/O LATE SHRI SATYANARAYAN GUPTA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-11)
- SONU @ RIYASAT ALI S/O SHRI NISAR AHAMAD B/C MUSALMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-08)
- SOHAN KAPUR ANDORS v. HIGH COURT OF JUDICATURE — Rajasthan High Court (2019-03-08)
- MADURAM@KARAMVEER S/O SHRI BAHADUR SINGH B/C JAT v. STATE OF RAJASTHAN THROUGH — Rajasthan High Court (2019-03-08)
- KAILASH v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-07)
- LAKHAN SON OF SHRI VIJENDRA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-07)
- BHAGWAN SINGH @ CHUCHU S/O SHRI KALI CHARAN @ ATRA SINGH B/C BAWARIYA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-07)
- SUBHASH S/O NAND LAL B/C GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-07)
- SUGRIV S/O SHRI BACHAN SINGH B/C THAKUR v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-06)
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