LexBANWARI LAL SHARMA,KANWALJIT SINGH AHLUWALIA
92 recorded High Court judgment(s) · 2015–2019
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 92 |
Disposal nature
| DISPOSED OF | 38 |
| DISMISSED | 28 |
| ALLOWED | 20 |
| PARTLY ALLOWED | 3 |
| WITHDRAWN | 2 |
| TRANSFERRED | 1 |
Recent judgments
- RAJU @ RAJU GIRI GOSWAMI @ RAJU LANGDYA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2019-05-01)
- KAMLESH S/O LAXMAN B/C MALI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-30)
- KAILASH CHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-30)
- BHOJRAJ AND ORS v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2019-04-30)
- SHRI SATISH CHAND SAINI S/O MR. CHERANJI LAL SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-29)
- RAJENDRA KUMAR BHATI S/O SHRI GOPILAL JI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-29)
- ASHOK KUMAR S/O LATE SHRI NAWAB SINGH B/C JAAT v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-29)
- OMI @ ROOP SINGH v. STATE OF RAJ ASTHAN — Rajasthan High Court (2019-04-26)
- RAJPAL S/O SHRI CHANDAN B/C BABRIYA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-26)
- JAGDISH PRASAD SAINI S/O SHRI KANHAIYA LAL B/C MALI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-24)