BANWARI LAL SHARMA,INDERJEET SINGH
27 recorded High Court judgment(s) · 2018–2018
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| Rajasthan High Court | 27 |
Disposal nature
| DISMISSED | 15 |
| DISPOSED OF | 10 |
| ALLOWED | 2 |
Recent judgments
- RAMJILAL v. STATE OF RAJ AND ORS — Rajasthan High Court (2018-11-16)
- BHANWAR SINGH v. STATE OF RAJ AND ORS — Rajasthan High Court (2018-11-01)
- SATISH CHAND v. STATE OF RAJ AND ORS — Rajasthan High Court (2018-11-01)
- MANJU CHOUDHARY D/O RAM SWAROOP BHADOO v. RAJASTHAN PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY — Rajasthan High Court (2018-10-29)
- HANUMAN PRASAD YADAV andANR v. RAJ RURAL LIVELIHOOD andORS — Rajasthan High Court (2018-10-26)
- JUGAL KISHORE MEENA v. SHAKHAWATI GRAMIN BANK AND ORS — Rajasthan High Court (2018-10-23)
- AVINASH CHANDRA TRIVEDI v. STATE — Rajasthan High Court (2018-10-23)
- GANESH KUMAR v. STATE MEDICAL AND HEALTHORS — Rajasthan High Court (2018-10-09)
- RAMESH KUMAR VIJAY S/O SHRI SURAJMAL VIJAY v. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, MEDICAL AND HEALTH DEPARTMENT — Rajasthan High Court (2018-10-09)
- DR. BALVEER SINGH TOMAR SON OF LATE SH. HOTAM SINGH TOMAR v. COMMISSIONER, DEVASTHAN DEPARTMENT — Rajasthan High Court (2018-10-08)
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