LexBANWARI LAL SHARMA
1,203 recorded High Court judgment(s) · 2013–2019
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1203 |
Disposal nature
| DISMISSED | 341 |
| PREMPTORY | 335 |
| DISPOSED OF | 269 |
| ALLOWED | 212 |
| WITHDRAWN | 31 |
| PEREMPTORY | 6 |
| PARTLY ALLOWED | 3 |
| TRANSFERRED | 2 |
Recent judgments
- DR. RAM SINGH YADAV @ RAMU RAM @ RAMU YADAV S/O. LATE SH. BRAJ LAL ALIAS VIRDHI CHAND YADAV v. UNION OF INDIA, THROUGH ITS SECRETARY — Rajasthan High Court (2019-07-12)
- AAMIL @ AMIN @ AAMEEL RASHID S/O SHRI MOHAMMAD YUSUF B/C MUSALMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-03)
- GORDHAN SINGH S/O SHRI HADMAT B/C KANJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-03)
- DEVENDRA S/O SHRI KRISHAN B/C BRAHMAN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2019-05-03)
- SHAMIM S/O BHAGMAL B/C MEO v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-03)
- SITA BAI WIDOW OF SHRI BANWARILAL v. JODHRAJ S/O SHRI KANHAIYALAL ALIAS KANIRAM — Rajasthan High Court (2019-05-03)
- M/S VIJAY ENGINRING WAKS v. RAJ FINANCE CORP ANDANR — Rajasthan High Court (2019-05-03)
- RAM PRASAD S/O LAHARI RAM B/C JOGI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-03)
- KUNTESH @ KULTESH S/O SHRI BEERBAL B/C YADAV v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-30)
- SHILPA VIRMANI D/O SMT. KANTA VIRMANI v. C.B.I. JAIPUR — Rajasthan High Court (2019-04-24)