BANSI LAL BHAT

40 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• BACHAN LAL KALGOTRA v. STATE TH.MINISTRY OF HOME AFFAIRS — High Court of J&K and Ladakh (2016-04-11)
• HARJEET SINGH AND ORS. v. UOI.TH.MIN.OF DEFENCE AND ORS. — High Court of J&K and Ladakh (2016-03-31)
• STATE TH.HOME DEPTT.AND ANR. v. LALAIT KUMAR SHARMA AND ANR. — High Court of J&K and Ladakh (2016-03-30)
• YOG RAJ v. STATE TH.C.SECY.AND ORS. — High Court of J&K and Ladakh (2016-03-02)
• CENTRAL BANK OF INDIA AND ORS. v. SUNITA GUPTA AND ORS. — High Court of J&K and Ladakh (2016-02-29)
• DIR.GEN.BORDER SECURITY FORCE AND ANR. v. DR.SUKRAM SINGH KHOKHAR AND ORS. — High Court of J&K and Ladakh (2016-02-23)
• ABDUL WAHID PEDHAR v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2016-02-16)
• POSHKER NATH RAZDAN v. HIGH COURT OF J AND K AND ANR HCOURT — High Court of J&K and Ladakh (2016-02-16)
• RAJINDER SINGH v. HIGH COURT OF J AND K HCOURT — High Court of J&K and Ladakh (2016-02-15)
• B.R.MANHAS v. UOI.TH.MINISTRY OF HOME AFFAIRS AND ORS. — High Court of J&K and Ladakh (2016-02-09)