BANKIM.N.MEHTA

155 recorded High Court judgment(s) · 2005–2012

Courts

Gujarat High Court

155

38-RULE ABSOLUTE/ALLOWED @ FH	59
39-RULE DISCHARGED/DISMISSED @ FH	51
46-ANY OTHER MODE @ FH	26
26-DISMISSED @ ADM.STAGE	17
35-ANY OTHER MODE @ ADM.STAGE	1
31-NOTICE DISCHARGED @ ADM.STAGE	1

DINESH S/O BUTARAM PRAJAPATI v. STATE OF GUJARAT — Gujarat High Court (2012-07-27)
TARLIKABEN GAUTAMKUMAR JADAV v. GAUTAMKUMAR JETHALAL JADAV — Gujarat High Court (2012-07-09)
VIJAYKUMAR JAYANTILAL SHAH v. STATE OF GUJARAT — Gujarat High Court (2012-06-27)
ASHA STEEL TRADERS, THRO' PARTNER, BABUBHAI CHUNILAL PATEL v. STATE OF GUJARAT — Gujarat High Court (2012-06-19)
RASHMIKANT R SHAH v. STATE OF GUJARAT — Gujarat High Court (2012-06-19)
KISHAN DHARAMDAS v. STATE OF GUJARAT — Gujarat High Court (2012-06-19)
IMRANKHAN MEHBOOBKHAN BELIM v. STATE OF GUJARAT — Gujarat High Court (2012-06-18)
PRAKASHKUMAR PURSHOTTAMDAS PATEL v. NISHANT B MAKWANA — Gujarat High Court (2012-05-08)
RAJNIKANT MANILAL PATEL v. NISHANT B MAKWANA — Gujarat High Court (2012-05-08)
NATVARLAL GANGARAM PATEL INSPECTOR IN THE LEGAL v. STATE OF GUJARAT — Gujarat High Court (2012-05-07)