BALJINDER SINGH SANDHU

38 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• ARJUN PURI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-13)
• NEERAJ AGRAWAL S/O SHRI BIMLESH KUMAR AGRAWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-11)
• NATIONAL INSURANCE CO LTD v. SMT NARAYANI DEVI AND ORS — Rajasthan High Court (2025-10-29)
• BAIJNATH S/O SUMMERA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-29)
• HARKESH MEENA S/O SHRI BATTURAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-17)
• ASHISH DAVE S/O SHRI MOHAN CHANDRA NAGAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-10-17)
• SACHIN KUMAR MEENA S/O SHRI MITTHANLAL MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-17)
• HANSRAM @ HANSA S/O MUNSI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-17)
• VEERSINGH @ VEERU S/O SHRI RAMCHANDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-17)
• SHAKIR S/O SHABBIR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-17)