BALDEV SINGH,. JASBIR SINGH

22 recorded High Court judgment(s) · 2006–2011

Courts

Disposal nature

Recent judgments

• MASSA SINGH v. STATE OF PB. & ORS. — Punjab & Haryana High Court (2011-09-19)
• MEHAM COOPERATIVE SUGAR MILLS v. P.O. AND ORS — Punjab & Haryana High Court (2007-02-09)
• KRISHNA EDUCATION & WELFARE TRUST v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2007-02-05)
• TARSEM LAL v. PRESIDING OFFICER AND ORS. — Punjab & Haryana High Court (2007-01-29)
• NATIONAL INSURANCE CO. LTD. v. SUKHDEV SINGH AND ORS. — Punjab & Haryana High Court (2007-01-25)
• USHA RANI AND ORS v. TEJINDER PAL SINGH AND ORS — Punjab & Haryana High Court (2007-01-22)
• RASHAMI MALHOTRA v. SHANTI DEVI AN DORS — Punjab & Haryana High Court (2007-01-16)
• KRISHAN GOSALA v. SIA RAM AND ORS. — Punjab & Haryana High Court (2007-01-15)
• SANJAY KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2007-01-15)
• KRISHAN GOSALA v. SIA RAM AND ORS. — Punjab & Haryana High Court (2007-01-15)