LexBALAJI MEDAMALLI
134 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 134 |
Disposal nature
| DISPOSED OF NO COSTS | 46 |
| DISMISSED AS INFRUCTUOUS | 28 |
| DISMISSED | 16 |
| DISMISSED AS NON PROSECUTION | 16 |
| ALLOWED NO COSTS | 10 |
| WITHDRAWN | 9 |
| DISPOSED OF AS INFRUCTUOUS | 4 |
| CLOSED NO COSTS | 3 |
Recent judgments
- Vissamsetty Venkata Manikya Samba Sivarao v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-28)
- Bhaskar Yadav v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-28)
- Nimmakayala Jyothi Surya Prabhakar alias Jyothi v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-28)
- SHAIK JAKEER HUSSAIN v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-28)
- Ch Trinadha Rao v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-28)
- Kottamasu Snehalatha v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-28)
- Talluri Vinay Kumar v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-28)
- Reddy Venkanna v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-28)
- Kiran Alias M Kiran v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-28)
- Amavasya Krishnaveni v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-28)