BADAR DURREZ AHMED, . VIBHU BAKHRU

205 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• ANU MADAN v. LT. GOVERNOR OF DELHI & ORS. — Delhi High Court (2014-04-29)
• NATIONAL HIGHWAYS AUTHORITY OF INDIA v. JSC CENTRODORSTROY — Delhi High Court (2013-12-20)
• NATIONAL HIGHWAYS AUTHORITY OF INDIA v. JSC CENTRODORSTROY — Delhi High Court (2013-12-20)
• C & S ELECTRIC LIMITED v. UNION OF INDIA & ORS. — Delhi High Court (2013-12-19)
• CENTRAL WAREHOUSING CORPORATION v. BOMBAY CONTAINER TERMINALS PVT LTD — Delhi High Court (2013-12-19)
• SH RAM NIWAS DAGAR v. SHRI KRISHAN KUMAR & ANR — Delhi High Court (2013-12-19)
• NATIONAL HIGHWAYS AUTHORITY OF INDIA v. AFCONS INFRASTRUCTURE LTD — Delhi High Court (2013-12-17)
• VINOD KUMAR KEDIA v. MUNICIPAL CORPORATION OF DELHI AND ORS — Delhi High Court (2013-12-16)
• SMT RITA WADHWA v. SHRI SANJEEV SARIN & ANR — Delhi High Court (2013-12-13)
• VINOD KUMAR KEDIA v. MUNICIPAL CORPORATION OF DELHI AND ORS — Delhi High Court (2013-12-13)