BADAR DURREZ AHMED, . VEENA BIRBAL

254 recorded High Court judgment(s) · 2009–2019

Courts

Disposal nature

Recent judgments

• AJEET SINGH & ANR. v. UNION OF INDIA & ORS. — Delhi High Court (2019-08-27)
• SMCC CONSTRUCTION INDIA LTD. v. DY. COMMISSIONER OF INCOME TAX — Delhi High Court (2012-01-31)
• BHARTI ARORA v. UOI & ORS. — Delhi High Court (2011-12-23)
• MOHD.HAMMAD v. STATE & ORS. — Delhi High Court (2011-12-22)
• DINESH KUMAR @ DINU v. THE STATE — Delhi High Court (2011-12-22)
• NEERAJ @ VIPIN v. STATE — Delhi High Court (2011-12-22)
• KITABO KAUR v. STATE NCT OF DELHI & ANR. — Delhi High Court (2011-12-22)
• COMMISSIONER OF INCOME TAX (TD v. M/A AMERICAN EXPRESS BANK LTD. — Delhi High Court (2011-12-21)
• COMMISSIONER OF INCOME TAX (TD v. M/S AMERICAN EXPRESS BANK LTD. — Delhi High Court (2011-12-21)
• COMMISSIONER OF INCOME TAX TDS v. M/S AMERICAN EXPRESS BANK LTD. — Delhi High Court (2011-12-21)