BADAR DURREZ AHMED, . V.K. JAIN

395 recorded High Court judgment(s) · 2010–2017

Courts

Disposal nature

Recent judgments

• RURAL ELECTRIFICATION CORPORATION LTD v. CAPITAL BUILDING & FURNISHING CO — Delhi High Court (2017-12-18)
• PRABHAKAR SINGH v. UNION OF INDIA AND ORS — Delhi High Court (2014-08-07)
• VIJAY BAHADUR v. STATE (N.C.T.) OF DELHI — Delhi High Court (2013-02-14)
• BALBIR SINGH AND ORS v. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN AND ORS — Delhi High Court (2012-06-01)
• RAVI PARKASH SAMRIYA v. GOVT. OF NCT OF DELHI AND ORS — Delhi High Court (2012-06-01)
• N.H.R.C. AND ANR v. SHEENU SAXENA AND ORS — Delhi High Court (2012-06-01)
• UNION OF INDIA & ANR v. R N KURMI & ORS — Delhi High Court (2012-05-31)
• UNION OF INDIA AND ANR v. GOVIND JHA AND ANR — Delhi High Court (2012-05-31)
• UOI & ANR. v. V.S.ARORA & ORS. — Delhi High Court (2012-05-31)
• UNION OF INDIA & ORS v. A K VERMA & ORS — Delhi High Court (2012-05-31)