BADAR DURREZ AHMED, . SIDDHARTH MRIDUL

211 recorded High Court judgment(s) · 2009–2014

Courts

Disposal nature

Recent judgments

• SUBHASH GUPTA v. STATE — Delhi High Court (2014-09-29)
• RAKESH v. STATE — Delhi High Court (2014-09-24)
• DINESH v. STATE — Delhi High Court (2014-09-12)
• ACHCHEY LAL YADAV v. STATE — Delhi High Court (2014-09-04)
• M/S DIGIKORE STUDIOS LTD v. M/S ESCOSOFT TECHNOLOGIES LTD — Delhi High Court (2014-01-31)
• ADVOCATE RAJENDER KUMAR DUDEJA v. HIGH COURT OF DELHI — Delhi High Court (2014-01-30)
• DEEPAK ANAND v. THE REGISTRAR GENERAL, DELHI HIGH COURT & ORS. — Delhi High Court (2014-01-30)
• SH S S BRAR v. SMT GULNER ZIA — Delhi High Court (2014-01-27)
• AJAY KUMAR v. NORTHERN RAILWAY AND ORS — Delhi High Court (2014-01-17)
• SHRI AJIT SINGH v. SHRI VINOD KUMAR & ORS — Delhi High Court (2014-01-15)